Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 2]

Himachal Pradesh High Court

Prakash Chand vs . Amar Singh (Through Lrs) on 4 May, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

Prakash Chand vs. Amar Singh (through LRs) RSA No. 420 of 2007 .

04.05.2022 Present: Mr. Suneet Goel, Advocate, for the appellant.

Mr. Shiv Pal Manhans, Additional Advocate General and Mr. Yudhvir Singh Thakur, Deputy Advocate General for the respondents/State.

r to As prayed for, list after six weeks.

(Chander Bhusan Barowalia) Judge 4th May, 2022 (himani) ::: Downloaded on - 05/05/2022 20:05:29 :::CIS