Himachal Pradesh High Court
Prakash Chand vs . Amar Singh (Through Lrs) on 4 May, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Prakash Chand vs. Amar Singh (through LRs) RSA No. 420 of 2007 .
04.05.2022 Present: Mr. Suneet Goel, Advocate, for the appellant.
Mr. Shiv Pal Manhans, Additional Advocate General and Mr. Yudhvir Singh Thakur, Deputy Advocate General for the respondents/State.
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(Chander Bhusan Barowalia) Judge 4th May, 2022 (himani) ::: Downloaded on - 05/05/2022 20:05:29 :::CIS