Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 39 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State 39. The presence of pupils unprotected from small-pox may be regarded as a sufficient cause for withdrawal of recognition.Furniture
