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State of Uttar Pradesh - Section

Section 39 in The UTTAR PRADESH POLICE AND FORENSIC SCIENCE UNIVERSITY ACT, 2020

39. Power of State Government to give directions

The State Government shall have power to issue directions from time to time as may be required for compliance of the provisions of this Act, the regulationsmade thereunder and any other law for the time being in force and the University shall be bound to comply with such direction.