Delhi High Court - Orders
Manu Sahijpal vs M/S Movie Times Cineplex Pvt.Ltd & Ors on 23 December, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~4 to 7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 492/2023 & I.A. 24311/2023, I.A. 24312/2023, I.A.
24313/2023
MANU SAHIJPAL ....Petitioner
Through: Mr. Atul Rastogi, Ms. Pooja,
Advocates
versus
M/S MOVIE TIMES CINEPLEX PVT.LTD & ORS.
.....Respondents
Through:
+ O.M.P. (COMM) 493/2023 & I.A. 24314/2023, I.A. 24315/2023, I.A.
24316/2023
(5) SACHIT KUMAR SAHIJPAL .....Petitioner
Through: Mr. Amarinder Singh, Ms. Asees
Jasmine Kaur, Advocates
versus
MOVIE TIMES CINEPLEX PVT LTD & ORS ......Respondents
Through:
+ O.M.P. (COMM) 496/2023 & I.A. 24327/2023, I.A. 24328/2023, I.A.
24329/2023
(6) PREM SINGH .....Petitioner
Through: Mr.Akash Mehta, Mr. Keshvam Punj,
Mr. Jai Khapran Advocates
versus
M/S MOVIE TIMES CINEPLEX PVT.LTD & ORS.
.....Respondents
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/12/2025 at 20:47:39
Through:
+ OMP (ENF.) (COMM.) 243/2023 & EX.APPL.(OS) 1601/2023
(7) M/S MOVIE TIME CINEPLEX PVT. LTD. .....Decree Holder
Through:
versus
MRS. MANU SAHIJPAL & ORS ......Judgement Debtors
Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 23.12.2025 The matters are ripe for hearing. Parties are directed to file written submissions before the next date of hearing.
List on 12.03.2026 for final hearing.
SUBRAMONIUM PRASAD, J DECEMBER 23, 2025 Rahul This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/12/2025 at 20:47:39