Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3A] [Entire Act] State of Rajasthan - Subsection Section 3A(iv) in The Rajasthan Sales Tax/Central Sales Tax Deferment Scheme for Industries, 1998 (iv)that the benefit under this clause shall be available even on change of the product mix and also in respect of new products.]
