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Calcutta High Court (Appellete Side)

(Rupa Majumdar vs The West Bengal University on 14 November, 2014

Author: Dipankar Datta

Bench: Dipankar Datta

                                    1



100   14.11.2014
pg

                                W.P. 24832(W) of 2014
                    (Rupa Majumdar vs. The West Bengal University
                              of Health Sciences & Ors.)


                   Ms. Rupa Majumdar - petitioner (in person)

                   Mr. Siddhartha Banerjee
                   Mr. D.N. Maiti..........for the respondents 1,2, 3 & 6

The petitioner's grievance relating to non- supply of answer scripts has been substantially redressed by the University. However, since the petitioner is not satisfied with the evaluation of the theory papers in connection with 7th semester, MBBS 3rd Professional Part-I examination, as a very special case and without creating any precedent, I direct the Vice Chancellor of the West Bengal University of Health Sciences to have all the answer scripts of the petitioner pertaining to theory and supplementary papers re-evaluated by a senior examiner of the University who did not have the occasion earlier to evaluate such answer scripts.

Let a report on re-examination be submitted before this Court on November 28, 2014, when this writ ACO petition shall be listed once again under the heading 'To Be Mentioned'.

(DIPANKAR DATTA,J.) 2