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[Cites 0, Cited by 0] [Section 304P] [Entire Act]

State of Himachal Pradesh - Subsection

Section 304P(b) in The Himachal Pradesh Municipal Corporation Act, 1994

(b)taking possession of a polling station or a place fixed for the poll by any person or persons and allowing only his or their own supporters to exercise their right to vote and prevent others from free exercise of their right to vote ;