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[Cites 0, Cited by 0] [Section 15(8)] [Section 15] [Entire Act]

State of Telangana - Subsection

Section 15(8)(iv) in Telangana Panchayat Raj Act, 2018

(iv)Any newspaper in which any advertisement relating to the affairs of any of the aforesaid Gram Panchayat is inserted.