Section 396(7) in Bharatiya Nagarik Suraksha Sanhita, 2023
(7)The compensation payable by the State Government under this section shall be in addition to the payment of fine to the victim under section 65, section 70 and sub-section (1) of section 124 of the Bharatiya Nyaya Sanhita, 2023.[Similar to Section 357A, 367B from Old CrPC-Also Refer]
