Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Arunachal Pradesh - Subsection Section 19(3) in Indira Gandhi Technological and The Medical Sciences University Act, 2012 (3)The terms and conditions of the appointment of the members shall be such as the Chancellor may determine.
