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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(1)(b) in Punjab School Education Board (XIth Class Examination) Regulations, 1992

(b)his name has been struck off the rolls of an affiliated institution and he is re-admitted before the 14th day of commencement of examination; provided that he fulfills the other conditions required for the purpose.