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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(1) in The West Bengal Factories (Safety Officers) Rules, 1978

(1)The duties of a Safety Officer shall be to advise and assist the factory management in the fulfillment of obligations, statutory or otherwise, concerning prevention of personal injuries and maintaining a safe working environment.