Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18AAAAA] [Entire Act]

Union of India - Subsection

Section 18AAAAA(e) in Income Tax Rules, 1962

(e)the association or institution maintains regular accounts of its receipt and expenditure;