Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Andhra Pradesh - Subsection Section 60(1) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017 (1)Payments to contractors and suppliers shall be made by means of 'account payee' cheques drawn in their favour or through bank transfer.
