Central Information Commission
Mamta Srivastava vs University Grants Commission on 29 December, 2016
CENTRAL INFORMATION COMMISSION
(Room No.315, B-Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi 110 066)
Phone: 011- 26181927 | Fax: 011- 26185088
Email: [email protected]
CIC/CC/A/2014/000540
Mamta Srivastava v. PIO, UGC
Important Dates and time taken:
RTI: 09.09.2013 FAO: Nil SA: 20.08.2014
Closed Hearing: 29.12.2016 Decided on: 29.12.2016
FINAL ORDER
Parties Present:
1. Appellant: Absent.
Public authority: Mr. Satish Kumar present.
FACTS:
2. The appellant sought information regarding, whether researcher permission is required to keep Ph.D thesis on UGC INFLIBNET or not. The CPIO provided the information on 29.10.2013. Hence, the appellant approached the Commission.
Decision :
3. The officer stated that every thesis shall be uploaded on INFLIBNET. The Commission finds that sufficient information is furnished, hence closed.
sd (M. Sridhar Acharyulu) Central Information Commissioner Authenticated true copy (Dinesh Kumar) Deputy Registrar Copy of decision given to the parties free of cost.
Addresses of the parties:
1. The CPIO under RTI, University Grant Commission, Bahadur Shah Zafar Marg, New Delhi-110002 (RTI Cell).
2. Shri Mamta Srivastava, C/o Himanshu Srivastava, Deptt. Geogrlaphy, DAV (OG) College, Dehradun.