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Central Information Commission

Mamta Srivastava vs University Grants Commission on 29 December, 2016

          CENTRAL INFORMATION COMMISSION
              (Room No.315, B-Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi 110 066)


                        Phone: 011- 26181927 | Fax: 011- 26185088

                                     Email: [email protected]

                                  CIC/CC/A/2014/000540

                            Mamta Srivastava v. PIO, UGC
                                   Important Dates and time taken:



     RTI: 09.09.2013              FAO: Nil                            SA: 20.08.2014

     Closed                       Hearing: 29.12.2016                 Decided on: 29.12.2016



                                           FINAL ORDER

Parties Present:

1.     Appellant: Absent.

       Public authority: Mr. Satish Kumar present.

FACTS:

2. The appellant sought information regarding, whether researcher permission is required to keep Ph.D thesis on UGC INFLIBNET or not. The CPIO provided the information on 29.10.2013. Hence, the appellant approached the Commission.

Decision :

3. The officer stated that every thesis shall be uploaded on INFLIBNET. The Commission finds that sufficient information is furnished, hence closed.

sd (M. Sridhar Acharyulu) Central Information Commissioner Authenticated true copy (Dinesh Kumar) Deputy Registrar Copy of decision given to the parties free of cost.

Addresses of the parties:

1. The CPIO under RTI, University Grant Commission, Bahadur Shah Zafar Marg, New Delhi-110002 (RTI Cell).
2. Shri Mamta Srivastava, C/o Himanshu Srivastava, Deptt. Geogrlaphy, DAV (OG) College, Dehradun.