Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Odisha - Subsection Section 27(vii) in The Orissa State Transport Appellate Tribunal Rules, 1993 (vii)Register of writ petition filed against the orders of the Tribunal in the High Court and Supreme Court (in Form No. XIV);
