Bombay High Court
Nahalchand Laloochand Private Limited vs The Municipal Corporation Of Greater ... on 2 April, 2026
Author: Milind N. Jadhav
Bench: Milind N. Jadhav
common order.doc
Ajay
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CORAM : MILIND N. JADHAV, J.
DATE : APRIL 02, 2026
P.C.:
1. Due to paucity of time, the following matters are adjourned to future dates as follows:-
Serial Nos. Adjourned date 24, 26, 27, 28, 32, 33, 35, 37, 38 and 40 to 46 18th June 2026 47 to 58 and 61 to 70 25th June 2026 71 to 90 16th July 2026 91 to 95 and 98 to 109 23rd July 2026
2. In the meanwhile, ad-interim relief, if any, granted earlier to continue.
Ajay [ MILIND N. JADHAV, J. ] Digitally signed by AJAY AJAY TRAMBAK TRAMBAK UGALMUGALE
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