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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Tamilnadu - Subsection

Section 67(ii) in Regulations of the Tamil Nadu Agricultural University

(ii)that the total cost of transporting the effects from Station A to B from Station B to Station C and from Station A to C does not exceed the amount admissible from Station A to Station B plus that admissible from Station B to Station C.