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State of Assam - Section

Section 18 in Cotton University Act, 2017

18. Academic Registrar.

- The Academic Registrar shall be appointed by the Registrar on recommendation of the Executive Council. He shall be the Secretary of the Academic Council and shall be responsible for preparation of curriculum, syllabus and text books for different courses of the University. The term of the Academic Registrar shall be for five years but may be reappointed if found eligible.The Academic Registrar shall support the Vice-Chancellor and the Registrar on all academic matters.