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[Cites 0, Cited by 0] [Section 12B] [Entire Act]

State of Maharashtra - Subsection

Section 12B(2) in The Maharashtra Employment Guarantee Act, 1977

(2)The State Government may prescribe the manner of maintaining proper books and accounts of employment of labourers and the expenditure incurred in connection with the implementation of the provisions of this Act and the Schemes made thereunder.