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[Cites 0, Cited by 0] [Section 241(2)] [Section 241] [Entire Act]

State of Tamilnadu - Subsection

Section 241(2)(b) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(b)issue, a service certificate to each of such building worker in Form XXIV under Schedule XIII to these rules, to such building workers, on termination of his service on account of completion of such work or for any other reason; and