Rajasthan High Court - Jaipur
Rajendra Singh Shekhawat S/O Shri ... vs Union Of India on 20 December, 2019
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 21841/2019
Rajendra Singh Shekhawat S/o Shri Bishan Singh Shekhawat
----Petitioner
Versus
Union Of India
----Respondent
For Petitioner(s) : Mr.Saurabh Nogaja For Respondent(s) :
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 20/12/2019 Learned counsel for the petitioner submitted that the controversy involved in the present writ petition is about treating the petitioner as Disqualified Directors under Section 164(2)(a) of the Companies Act, 2013. The petitioner has also sought direction to use his Director Identification Number (DIN) and Digital Signature Certificate for the purpose of filing his return.
Learned counsel for the petitioner submitted that the Division Bench of this Court in DB Civil Writ Petition No.4062/2019 (Narendra Kumar Jat Vs. Union of India) has already passed interim order and directions have been given to reactivate the Director Identification Number (DIN) and further Digital Signature Certificate is required to be issued in the capacity of the Director to file necessary annual returns to discharge statutory obligations of all the other companies wherein the petitioners are Director.
This Court, as an interim measure, directs the respondents to reactivate the Director Identification Number (DIN) of the (Downloaded on 07/06/2021 at 08:26:36 AM) (2 of 2) [CW-21841/2019] petitioner and Digital Signature Certificate to enable the petitioner to file necessary annual return and also to discharge his statutory obligations.
The interim order, passed by this Court, will remain subject to final outcome of the present writ petition.
Let this case be listed before the Division Bench. Learned counsel for the petitioner is directed to file additional copy of the writ petition enabling Registry to list the matter before the Division Bench.
(ASHOK KUMAR GAUR),J Preeti Asopa /235 (Downloaded on 07/06/2021 at 08:26:36 AM) Powered by TCPDF (www.tcpdf.org)