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[Cites 0, Cited by 0] [Section 1A(1)] [Section 1A] [Entire Act]

Union of India - Subsection

Section 1A(1)(B) in The Merchant Shipping (Control of Pollution by Noxious Liquid Substances in Bulk) Rules, 2010

(B)the ship is certified under the Bulk Chemical Code to carry only those products identified by that Code as substances with pollution hazards only:
(ii)"similar stage of construction" means the stage at which: