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[Cites 0, Cited by 0] [Section 77] [Entire Act]

Greater Bengaluru City Corporation -

Section 77(7) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(7)The Zonal Commissioner shall call for a meeting of the zonal committee atleast once a month and the minutes of every zonal committee meeting shall berecorded, submitted to the Chief Commissioner and published on such mediumsas may be specified within fifteen days from the date of such meeting.