Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Rajasthan - Subsection Section 21(ii) in The Rajasthan State Warehousing Corporation Rules, 1975 (ii)The dividends shall be payable in proportion to the amount paid up by each share-holder before the expiry of the year for which the dividend is declared:
