Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Odisha - Subsection Section 12(c) in The Orissa Prize Competition Rules, 1955 (c)post the relevant particulars of such entries in the register in Form 'C' as and when the entries are received and in any case not later than the close of business on each day ; and
