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State of Odisha - Section

Section 14 in The Orissa Electricity (Duty) Act, 1961

14. Power to remove difficulty.

- If any difficulty arises in giving affect to the provisions of the Act, the State Government shall have power, as occasion may arise, by order to do anything not inconsistent with the provisions of this Act or the rules made thereunder which appears to them necessary for the purpose of removing the difficulty.