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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Maharashtra - Subsection

Section 46(c) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(c)grant any special pay, allowances, or other extra remuneration of any description whatsoever, including, ex-gratia payment, increase in the rates of scholarships or other benefits having financial implications to any such officers and employees.