Supreme Court - Daily Orders
M/S. Antrix Corporation Ltd. vs Asst. Commissioner Of Commercial Taxes ... on 3 April, 2017
Bench: Ranjan Gogoi, Mohan M. Shantanagoudar
1
ITEM NO.8 COURT NO.4 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s).1790-1857/2016
M/S. ANTRIX CORPORATION LTD. Petitioner(s)
VERSUS
ASST. COMMISSIONER OF COMMERCIAL
TAXES AND ORS. ETC. Respondent(s)
(With appln. (s) for ad-interim ex-parte stay, permission to file
additional documents and office report)
Date : 03/04/2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s) Mr. V. Lakshmi Kumaran, Adv.
Mr. Anandh K., Adv.
Mr. Aditya Bhattacharya, Adv.
Mr. Victor Das, Adv.
Ms. Apeksha Mehta, Adv.
Ms. L. Charanye, Adv.
Mr. M. P. Devanath,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned counsel for the petitioner and perused the relevant material.
Writ petition bearing Nos. 30308/2010, 31235-53/2010, 21926/2016, 44050-60/2016, 43841-51/2016, 21928/2016, 43852-43862/2016, Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2017.04.06 21929/2016, 21930/2016 and 44039-49/2016 pending 10:13:50 IST Reason: before the Karnataka High Court will be taken up by the High Court only after disposal of Civil Appeal 2 Nos.2349-2352 of 2010 pending before this Court and the said writ petitions will naturally abide by such order(s) as may be passed by this Court in Civil Appeal Nos.2349-2352 of 2010.
Transfer petitions and all pending applications are disposed of in the above terms.
(Neetu Khajuria) (Asha Soni) Court Master Court Master