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State of Rajasthan - Section

Section 58A in The Rajasthan Agricultural Produce Markets Rules, 1963

58A. [ User Charges. [Inserted by Notification No. G.S.R. 43, dated 23.6.2015 (w.e.f. 6.2.1964).]

- Market committee shall collect user charges on fruits and vegetables bought or sold in the principal market yard or sub-market yard, at such rate as may be specified in the bye-laws.]