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[Cites 0, Cited by 0] [Section 114(2)] [Section 114] [Entire Act]

Union of India - Subsection

Section 114(2)(h) in The Insurance Act, 1938

(h)the contingencies other than those specified in clauses (a) to (f) of sub¬-section (2) of section 65on the happening of which money may be paid by provident societies;