Madhya Pradesh High Court
Rubina Memon vs The State Of Madhya Pradesh on 18 November, 2020
Author: Vivek Rusia
Bench: Vivek Rusia
1 WP-13664-2020
The High Court Of Madhya Pradesh
WP-13664-2020
(RUBINA MEMON Vs THE STATE OF MADHYA PRADESH AND OTHERS)
3
Indore, Dated : 18-11-2020
Heard through Video Conferencing.
None for the petitioner.
Shri Pradyumna Kibe, learned Panel Lawyer for the respondent/State.
Even on the last date, no one has appeared on behalf of the petitioner. List in the month of January, 2021.
(VIVEK RUSIA) JUDGE RJ Digitally signed by Reena Joseph Date: 18/11/2020 15:57:26