Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(1)(i) in The Orissa Grama Panchayats Act, 1964

(i)the determination of the number of such wards shall be subject to the provisions in Article 243-C of the Constitution; [* * *] [Omitted vide Orissa Gazette Extraordinary. No. 1391/12.12.1995-Notification No. 19454 Legislative/ 12.12.1995.]