Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Manipur - Section Section 10 in The Chit Fund (Manipur) Rules, 1994 10. Declaration to be filed about subscriptions to all tickets of a chit. - Every declaration to be filed by a foreman after all tickets in a chit specified in the chit agreement have been fully subscribed shall be to Form V.
