Supreme Court - Daily Orders
M/S P.K.P.N. Spinning Mills(P) Ltd. ... vs Commissioner Of Central Excise on 10 March, 2014
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ITEM NO.72 REGISTRAR COURT.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(s). 2202 OF 2011
BEFORE THE REGISTRAR M.A. SAYEED
M/S P.K.P.N. SPINNING MILLS(P) LTD. Appellant (s)
VERSUS
COMMISSIONER OF CENTRAL EXCISE Respondent(s)
(With appln(s) for stay and orders)
Date: 10/03/2014 This Appeal was called on for hearing today.
For Appellant(s)
Mr. Shahid Ali Rao, Adv.
Ms. Shirin Khajuria,Adv.
For Respondent(s)
Mr. Aamir Naseem, Adv.
Mr. Arvind Kumar Sharma,Adv.
UPON hearing counsel the Court made the following
O R D E R
The matter falls under the completed category. It be processed for listing before the Hon’ble Court, as per rules.
| | | (M.A. SAYEED) | | | |REGISTRAR | | | | | rd