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State of Odisha - Section

Section 96 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

96. Buckets.

- The employer shall ensure at a construction site of a building or other construction work that
(a)concrete buckets used with cranes or aerial cable ways are free from projections from which accumulations of concrete could fall;
(b)movements of concrete buckets are governed by signals necessary to avoid any danger by such movements.