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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(4)(a) in The Maharashtra Housing and Area Development Authority Employees Gratuity Regulations, 1985

(a)by an amount equal to two months wages, if the disablement or death has occurred after one completed year of service but before completion of two years;