Telangana High Court
Smt.P.Andalu, W/O.Late P.Lingam vs Sir.Dinesh Reddy, Ips., on 11 April, 2025
Author: K. Lakshman
Bench: K. Lakshman
THE HON'BLE SRI JUSTICE K. LAKSHMAN
CONTEMPT CASE No. 1559 of 2008
ORDER:
Sri S.M. Subhan, learned counsel for petitioner, on instructions, would submit that respondents have already appointed the petitioner on compassionate grounds.
Sri R. Anurag, learned counsel for respondents confirmed the aforesaid fact.
In the light of the above, this Contempt Case is closed.
_________________ K. LAKSHMAN, J 11th APRIL, 2025.
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