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Telangana High Court

Smt.P.Andalu, W/O.Late P.Lingam vs Sir.Dinesh Reddy, Ips., on 11 April, 2025

Author: K. Lakshman

Bench: K. Lakshman

        THE HON'BLE SRI JUSTICE K. LAKSHMAN

             CONTEMPT CASE No. 1559 of 2008
ORDER:

Sri S.M. Subhan, learned counsel for petitioner, on instructions, would submit that respondents have already appointed the petitioner on compassionate grounds.

Sri R. Anurag, learned counsel for respondents confirmed the aforesaid fact.

In the light of the above, this Contempt Case is closed.

_________________ K. LAKSHMAN, J 11th APRIL, 2025.

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