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[Cites 0, Cited by 0] [Section 122(1)] [Section 122] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 122(1)(a) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(a)to prohibit the removal or use of water for drinking purpose from any source which is likely to cause danger to health;