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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(3) in Rajasthan Urban Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2011

(3)The member nominated under clause (b) of sub-section (2) shall, unless his nomination is terminated earlier by the State Government, hold office for a term of three years from the date of his nomination.