Custom, Excise & Service Tax Tribunal
Microsoft Corpn. India P. Ltd vs Cst, New Delhi on 29 May, 2012
CUSTOMS, EXCISE & SERVICE TAX
APPELLATE TRIBUNAL,
West Block No. 2, R.K. Puram, NEW DELHI
Service Tax Appeal No.828 & 866 of 2008
Date: 29.05.2012.
Microsoft Corpn. India P. Ltd. Appellants
Versus
CST, New Delhi Respondent
As the undersigned was on leave on 25.05.12, Difference of Opinion could not be heard. Accordingly the matter is being adjourned to 06.07.12. Fresh notice may be issued by the Registry.
(Archana Wadhwa) Judicial Member RK-I 3