Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] Union of India - Subsection Section 88(2) in The Sikh Gurdwaras Act, 1925 (2)[ * * *] [Substituted for the old sub-sections (2) and (3) by East Punjab Act 32 of 1949, Section 4 and sub-section (2) omitted by Punjab Act 53 of 1953, Section 12(b).]
