Chattisgarh High Court
Pradeep Yadav vs State Of Chhattisgarh 46 Wps/3998/2018 ... on 18 June, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS no. 107/2018
Pradeep Yadav -v- State of CG and ors.
18-6-2018 Mr. Vikas Dubey, Adv. for petitioner.
Mr. Majid Ali, Dy. GA for R-1 and 2/State.
Mr. Abhijeet Mishra, Adv. for R-3.
Issue notice to respondent No. 4. PF as per rules.
List the matter after 3 weeks.
Sd/-
(Sharad Kumar Gupta) Vacation Judge Pathak