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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(1)(b) in The Minimum Wages (Madhya Pradesh) Rules, 1958

(b)in the case of other establishments before the expiry of the tenth day after the last day of the wage period in respect of which the wages are payable: