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Union of India - Section

Section 36 in Central Electricity Regulatory Commission (Cross Border Trade of Electricity) Regulations, 2019

36. Power to Relax.

- The Commission may by general or special order, for reasons to be recorded in writing, and after giving an opportunity of hearing to the parties likely to be affected, relax any of the provisions of these regulations on its own motion or on an application made before it by an interested person.