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[Cites 0, Cited by 0] [Section 149(8)] [Section 149] [Entire Act]

State of Uttar Pradesh - Subsection

Section 149(8)(c) in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

(c)consider suggestions and objections from the concerned licensee or generating company and the persons, likely to be affected, or affected.