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State of Odisha - Section

Section 40 in The Orissa Co-operative Societies Rules, 1965

40. Custody of accounts, books and records.

- The books and records of a Society shall be kept in the custody of the [Chief Executive] [Substituted by Orissa Gazette Extraordinary No. 500, dated 23.4.1997.] or such other officer as the Committee may authorise.