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[Cites 0, Cited by 0] [Section 67I] [Entire Act]

State of Punjab - Subsection

Section 67I(7) in The Punjab Factory Rules, 1952

(7)The policy shall be made widely known by:-
(a)making copies available to all workers including contract workers, apprentices, transport workers and suppliers, etc.
(b)displaying copies of the policy at conspicuous places, and
(c)any other means of communication.