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State of Jharkhand - Section

Section 22G in The Jharkhand Civil Service (Executive Branch) & Jharkhand Junior Civil Services (Recruitment) Rules, 2001

22G.

The maximum qualifying marks for the written test shall be as follows:
  For candidates belonging to theScheduled Castes andtheScheduled Tribes. For othercandidates
Jharkhand Civil Service (Executive Branch) 40 per cent 45 per cent.
Junior Civil Service ... 35 per cent 40 per cent
There shall be no qualifying marks for the viva voce test.