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State of Jharkhand - Section
Section 22G in The Jharkhand Civil Service (Executive Branch) & Jharkhand Junior Civil Services (Recruitment) Rules, 2001
22G.
The maximum qualifying marks for the written test shall be as follows:| For candidates belonging to theScheduled Castes andtheScheduled Tribes. | For othercandidates | |
| Jharkhand Civil Service (Executive Branch) | 40 per cent | 45 per cent. |
| Junior Civil Service ... | 35 per cent | 40 per cent |