Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(xiv) in The Rajasthan Subordinate Accounts Service Rules, 1963 (xiv)[ ***] [Deleted by Notification No. G.S.R. 29, dated 9.10.2014 (w.e.f. 22.5.1963).]
